Section 43(3) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972
(3)[ The annual accounts and balance sheet of the Board shall be prepared by [the Managing Director] [Inserted by M.P. Act No. 18 of 1979 (w.e.f. 7-6-1979).] and all moneys accruing to or received by the Board from whatever source and all amounts disbursed or paid shall be entered in the accounts.
