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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(2)(b) in Tamil Nadu Poisons (Regulation of Possession and Sale) Rules, 2015

(b)All storage containers should be labeled to indicate the identity of the poisons and the hazards involved and the precautions to be taken.