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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(2) in Tamil Nadu Poisons (Regulation of Possession and Sale) Rules, 2015

(2)Storage of poisons:
(a)The poisons should be stored in plastic or other suitable containers.
(b)All storage containers should be labeled to indicate the identity of the poisons and the hazards involved and the precautions to be taken.
(c)Incompatible poisons should not be stored together.
(d)The inventory of poisons should be kept to a minimum.
(e)Protective gloves, aprons, safety glasses and face shields should be worn where appropriate.
(f)Acids should be diluted with care. Always add acid to water, never add water to acid.