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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Punjab - Subsection

Section 93(vii) in The Punjab Capital (Development and Regulation) Building Rules, 1952

(vii)Drains within or under buildings. - A sewage drain shall not be constructed so as to be within or under any building, except in a case where any other situation is impracticable.