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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Rajasthan - Subsection

Section 80(1) in The Rajasthan Financial Corporation (Staff) Regulations, 1958

(1)During the full period of his service an employee may be granted special leave, on private affairs and sick leave on medical certificate, for a period calculated at the rate of: -
(a)20 days for each completed year of service in case he is an employee in Classes 'A' & 'B', and
(b)15 days for each completed year of service in case he is an employee in Class 'C'.
Sick or special leave may not be availed of, if ordinary leave is admissible.