Madhya Pradesh High Court
Smt Bismilla Bee vs Ku Farmeen on 3 September, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRR No. 3143 of 2021 (SMT BISMILLA BEE Vs KU FARMEEN) Dated : 03-09-2022 Shri Lalji Kushwaha, learned counsel for the applicant.
Custody report of the applicant be called from the concerned jail authority.
List in the next week.
(SMT. ANJULI PALO) JUDGE rj Signature Not Verified SAN Digitally signed by RAJESH KUMAR JYOTISHI Date: 2022.09.05 10:58:01 IST