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Union of India - Section

Section 399 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

399. Cessation of Payment of Retaining Fee.

(1)In the event of mobilization or an Emergency when the Reserves are called up, payment of retaining fee shall cease as from that date, and no subsequent payment shall be made in respect of such officers as are called up. Payment may be resumed, however, on the authority of the Chief of the Naval Staff, when the state of Emergency is declared to have ceased and officers are released from actual service and retransferred to the Reserves.
(2)Officers on temporary service with the Indian Navy in accordance with the conditions set forth in Section N of this chapter shall not draw retaining fee during such periods of service.