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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(5)(b) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(b)a test and inspection report of the vessel from the manufacturer and inspection certificate duly endorsed by the inspecting agency of the country of origin;