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[Cites 0, Cited by 0] [Section 194] [Entire Act]

State of Mizoram - Subsection

Section 194(4) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(4)Removal of voting paper. - The removal of a ballot paper from the polling station during polling hours by a person with the connivance of a candidate or his agent.