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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(5) in The Rajasthan Municipalities (Election) Rules, 1994

(5)Every ballot box used at a polling station shall bear labels, both inside and outside, marked with-
(a)the serial number, if any, and name of the ward;
(b)the serial number and name of the polling station and polling booth;
(c)the serial number of the ballot box (to be filled in at the end of the poll on the label outside the ballot box only); and
(d)the date of poll.