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[Cites 0, Cited by 0] [Section 32(5)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(5)(c) in The Rajasthan Municipalities (Election) Rules, 1994

(c)the serial number of the ballot box (to be filled in at the end of the poll on the label outside the ballot box only); and