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[Cites 1, Cited by 8]

Himachal Pradesh High Court

Nirmla Devi vs Kuldeep Kumar & Anr. And Connected ... on 16 March, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Nirmla Devi Vs Kuldeep Kumar & anr. and connected matter FAO No. 143 of 2014 a/w .

FAO Nos. 49, 94 & 95 of 2014 FAO No. 143 of 2014 16.03.2023 Present: Mr. J.L. Bhardwaj, Senior Advocate with Mr. Sanjay Bhardwaj, Advocate, for the appellant.

None for respondent No.1.

r to Mr. Jagdish Thakur, Advocate for respondent No.2.

FAO No.49 of 2014 Mr. Jagdish Thakur, Advocate, for the appellant.

Mr. J.L. Bhardwaj, Senior Advocate with Mr. Sanjay Bhardwaj, Advocate, for respondent No.1 None for respondent No.2.

FAO No.94 of 2014

Mr. J.L. Bhardwaj, Senior Advocate with Mr. Sanjay Bhardwaj, Advocate, for the appellant.

Mr. Jagdish Thakur, Advocate, for respondent No.2.

FAO No.95 of 2014

Mr. Jagdish Thakur, Advocate, for the appellant.

Mr. J.L. Bhardwaj, Senior Advocate with Mr. Sanjay Bhardwaj, Advocate, for respondent No.1.

None for respondent No.2.

Heard in part. List for continuation on 20.03.2023.

Jyotsna Rewal Dua Judge March 16, 2023 (R.Atal) ::: Downloaded on - 16/03/2023 20:38:26 :::CIS