Section 2 in M.P. Farmers' Organisation Rules, 1999
2. Definitions.
- In these Rules, unless the context otherwise requires,-(a)"Act" means the Madhya Pradesh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 1999 (No. 23 of 1999);(b)The words and expressions used in these Rules, but not defined, shall have the same meaning as assigned to them in the Act.
