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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(i) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(i)The examiners are requested to read the instructions very carefully before starting work and to preserve it for the full term of their appointment as an examiner. Only the additional instructions, if any, will be sent in future.