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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(4) in Assistant Education Inspector and Assistant Teacher, Class III (Departmental Examination) Rules 2012

(4)A candidate who has secure eighty percent or more aggregate marks in the examination shall be paid an amount in cash as an incentive as may be determined by the Government.Appendix 'A'(See rule 6)Syllabus of the Departmental Examination.
Paper I Duration 3 hours
Service matter 100 marks