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[Cites 0, Cited by 0] [Section 25] [Entire Act]

UT Chandigarh - Subsection

Section 25(1) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

(1)The Director shall be the Chief Executive Officer of the Institute and shall exercise such powers and discharge such functions as are specified in the Schedule-I.*