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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Meghalaya - Subsection

Section 35(3) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

(3)The budget shall, as far as may be, be based on model structure of accounting classification given in Appendix III, following the classification of account heads in Government budgeting.