Himachal Pradesh High Court
Rai Lal Mehta vs . State Of H.P. & Ors. on 27 August, 2024
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Rai Lal Mehta Vs. State of H.P. & Ors.
CWP No.3888 of 2024 .
27.08.2024 Present: Mr. Arsh Chauhan, Advocate, for the petitioner.
Mr. L.N. Sharma and Mr. Dalip K. Sharma, Additional Advocates General with Mr. Sikander Bhushan, Deputy Advocate General, for respondents No.1 to 3-State.
List on 29.08.2024.
August 27, 2024
to Jyotsna Rewal Dua
Judge
Mukesh
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