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Himachal Pradesh High Court

Rai Lal Mehta vs . State Of H.P. & Ors. on 27 August, 2024

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Rai Lal Mehta Vs. State of H.P. & Ors.

CWP No.3888 of 2024 .

27.08.2024 Present: Mr. Arsh Chauhan, Advocate, for the petitioner.

Mr. L.N. Sharma and Mr. Dalip K. Sharma, Additional Advocates General with Mr. Sikander Bhushan, Deputy Advocate General, for respondents No.1 to 3-State.

List on 29.08.2024.




             August 27, 2024
                                    to              Jyotsna Rewal Dua
                                                          Judge

                Mukesh








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