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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(l) in Lucknow Industrial Development Areas (Composition of Offences) Regulation, 2017

(l)Construction work done in violation of the height of the house situated in the heritage zone, preserved monuments, civil aviation area or height prohibited area;