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[Cites 0, Cited by 0] [Section 124] [Entire Act]

State of Jharkhand - Subsection

Section 124(3) in Bihar Education Code, 1961

(3)to carry out periodical inspection of A.C.C. Units and to see that the Units are running effectively and all records are maintained properly (Accounts of Junior Division N.C.C. Units ) if they happen to be in the same station should also be inspected;