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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2) in The U.P. Subordinate Forest (Rangers, Deputy Rangers and Foresters) Service Rules, 1951

(2)Appointment to the posts of Deputy Rangers and Foresters under Rules (5) (b) (1) and 5 (c) (1) (i) and ii) shall be made in the order of preference determined at the time of selection.