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State of Uttar Pradesh - Section

Section 11 in The U.P. Subordinate Forest (Rangers, Deputy Rangers and Foresters) Service Rules, 1951

11. Appointment to the posts of Forest Rangers shall be made.

(1)
(a)in the case of candidates recruited under Rule 5 (a) (1) in order in which such candidates are placed by the Commission;
(b)in the case of candidates recruited under Rule 5 (a) (2) according to the aggregate of marks obtained at the second year examination at the college.
(2)Appointment to the posts of Deputy Rangers and Foresters under Rules (5) (b) (1) and 5 (c) (1) (i) and ii) shall be made in the order of preference determined at the time of selection.