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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2) in The Orissa Employment Officers' Service Rules, 1970

(2)The Commission shall consider the aforesaid lists of officers along with all the records and documents received from Government and recommend to Government lists of suitable candidates equal in number to the number of vacancies intimated to the Commission, on the basis of seniority subject to limitation of the unfit.