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[Cites 0, Cited by 0] [Section 7(15)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(15)(e) in M.P. Farmers' Organisation Rules, 1999

(e)Where the Farmers' Organisation does not come forward the procedure as prescribed under the "Works Department Manual" shall be "followed or as per any direction given by the Government from time to time.