- roll for exempted factories -The manager of every factory in which workers are exempted under Section 64 or 65 from the provisions of Section 51 or 54 shall keep a [combined register of overtime working and payment] [Substituted vide O.G.E.No. 1415, dated 24.9.2006-SRO 532/2006/26.9.2006.] showing the normal piecework rate of pay, or the rate of pay per hour, of all exempted employees. In this muster-roll shall be correctly entered the overtime hours of work and payments therefor of all exempted workers. The [combined register of overtime working and payment] [Substituted vide O.G.E.No. 1415, dated 24.9.2006-SRO 532/2006/26.9.2006.] shall always be available for inspection.
