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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2) in The U.P. State Electricity Board Service of Engineers (Integration and Seniority) (Sixth Amendment) Regulations, 1985

(2)The Committee referred to in sub-regulation (1) shall consist of-
(i)Chairman;
(ii)one wholetime member of the Board nominated by the Chairman; and
(iii)Law Officer of the Board."