Section 33 in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004
33.
The publication of the web-based information system shall commence within 30 days in case of the Regional Load Despatch Centres and within 180 days in case of the State Load Despatch Centres. Each transmission licensee shall make available the above information to the Regional Load Despatch Centre or State Load Despatch Centre concerned.
