Himachal Pradesh High Court
Mangian Devi vs . Ashok Kumar on 1 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Mangian Devi vs. Ashok Kumar FAO No.176 of 2018 01.03.2023 Present: Mr. Mahesh Sharma, Advocate, for the appellant.
Mr. Ramesh Sharma, Advocate, for the respondent.
CMP No. 15956 of 2022 Learned counsel for the respondent prays for and is granted four weeks' time to file reply. List thereafter.
( Sushil Kukreja ) Judge 1st March, 2023 (reena) ::: Downloaded on - 02/03/2023 20:32:47 :::CIS