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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Kerala - Subsection

Section 13(1) in Kerala Panchayat Building (Regularisation of Unauthorised Construction) Rules, 2018

(1)Telecommunication Towers
Sl No. Category of Unauthorised construction Compounding fee in rupees
Grama Panchayat Category I Grama Panchayat Category II
1 2 3 4
a Telecommunication Towers Rs. 1,00,000 per tower and its ancillarystructures Rs. 1,00,000 per tower and its ancillarystructures