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[Section 13]
[Entire Act]
State of Kerala - Subsection
Section 13(1) in Kerala Panchayat Building (Regularisation of Unauthorised Construction) Rules, 2018
| Sl No. | Category of Unauthorised construction | Compounding fee in rupees | |
| Grama Panchayat Category I | Grama Panchayat Category II | ||
| 1 | 2 | 3 | 4 |
| a | Telecommunication Towers | Rs. 1,00,000 per tower and its ancillarystructures | Rs. 1,00,000 per tower and its ancillarystructures |