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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(1)(c) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(c)Use office facilities like letter heads for writing to the companies asking them to consider allotment of shares securities to their family members, friends or associates on expiry of the relevant dates or otherwise.