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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2)(vii) in Tamil Nadu Electricity Grid Code, 2005

(vii)SLDC shall periodically review the actual deviation from the-generation and net drawal schedules to check whether any of the entities is indulging in unfair gaming. In case any such practice is detected the matter shall be reported to the STU for further investigation / action.