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State of Uttar Pradesh - Section

Section 4 in The U.P. (Regulation Of Building Operations) Directions, 1960

4. Statements to accompany applications for permission. -

All applications for permission shall be accompanied by the following statements -
(a)a statement containing general specifications of all improvements proposed to be made within the area, e.g. grading and paving of roads and streets, provisions of gutters, side drains, provision of sufficient and safe water supply and arrangement of sewage disposal and lighting, and development of parks and playfields;
(b)the purpose for which land or structure is to be used and written analysis of allocation of land for different purposes;
(c)detailed specifications, material to be used and estimated cost of the development for the area;
(d)quality and quantity of effluent in respect of industrial concerns;
(e)any other statement as may be required by the Prescribed Authority with the approval of the Controlling Authority.