Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(a) in The U.P. (Regulation Of Building Operations) Directions, 1960

(a)a statement containing general specifications of all improvements proposed to be made within the area, e.g. grading and paving of roads and streets, provisions of gutters, side drains, provision of sufficient and safe water supply and arrangement of sewage disposal and lighting, and development of parks and playfields;