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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(2)(e) in The Orissa Animal Contagious Diseases Rules, 1957

(e)Gates and fencing shall be scraped clean from adhering dirt, washed down with a prescribed disinfectant and lime washed or repainted or tarred.