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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(2) in The Orissa Animal Contagious Diseases Rules, 1957

(2)
(a)Temporary buildings shall be demolished and burnt or portions impossible to disinfect shall be demolished and burnt.
(b)Wood work shall be flamed with blow lamp or washed with an approved disinfectant.
(c)Kutcha floor shall be covered with quick lime fresh dug up to a depth of three inches and surface removed and buried. Quick lime shall be scattered again and the area filled in with fresh earth.
(d)Paved yard shall be disinfected in the same way as permanent building floor and kutcha floor respectively.
(e)Gates and fencing shall be scraped clean from adhering dirt, washed down with a prescribed disinfectant and lime washed or repainted or tarred.