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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(47) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(47)"floor" means the lower surface in a storey on which one normally walks in a building and does not include a mezzanine floor. The floor above it shall be termed as floor - 1, with the next higher floor being termed as floor - 2, and so on upwards;