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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Andhra Pradesh - Subsection

Section 38(2) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(2)The University may, at any time, with the approval of the Government close down, either permanently or temporarily any of the Fisheries Research Stations specified in sub-section (1).