Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Uttarakhand - Subsection Section 42(3) in Rules of the Court, 1952 (3)Advocate's Clerk. - They shall wear buttoned up coat, Achkan or Sherwani of black colour with black shoes. With the coat, trousers and with the Achkan or Sherwani, Chooridar Paijama or trousers shall be worn.
