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State of Uttarakhand - Section

Section 42 in Rules of the Court, 1952

42. [ Dress for Officer, Official and Advocates' Clerks of the High Court. [Inserted by Correction Slip No. 223, dated January 30, 1993, published vide Notification NO. 35/VIII-C-187, Admn. (G-I).]

- (1) Class I, II and III employees. - They shall wear buttoned up coat, Achkan or Sherwani, of black colour with black shoes. They may wear an open neck coat of the same colour instead and they shall wear a black tie with it. With the coat, trousers and with the Achkan or Sherwani, Chooridar Paijama or trousers shall be worn.The officer of the Court in the Registry may wear aforesaid dress of any sober colour.
(2)Lady Employees. - They shall wear a regional dress of subdued colour with a black coat.
(3)Advocate's Clerk. - They shall wear buttoned up coat, Achkan or Sherwani of black colour with black shoes. With the coat, trousers and with the Achkan or Sherwani, Chooridar Paijama or trousers shall be worn.
(4)Class IV employees. - They shall wear uniform as prescribed by the Court from time to time.]