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[Cites 0, Cited by 0] [Section 61(9)] [Section 61] [Entire Act]

State of Tripura - Subsection

Section 61(9)(b) in The Tripura Co-operative Societies Rules, 1976

(b)The Election Officer shall maintain order in the election meeting and shall see that election is fairly conducted. For this purpose he may take the help of police assistance.