Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Bihar - Subsection Section 28(1) in The Bihar Co-operative Service Rules, 1975 (1)Within 3(three) years from the date of his Appointment in Class II (Junior Branch), and (2) unless, he has successfully passed the Departmental Examination prescribed in Rule 35.
