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State of Bihar - Section

Section 28 in The Bihar Co-operative Service Rules, 1975

28. Promotion of Officers to Class II (Senior Branch).

- Ordinarily 100 percent of Class II (Senior Branch) posts shall be filled up by promotion of suitable Officers from Class II (Junior Branch) in order of seniority:Provided that no officer will be eligible for promotion to the Class II (Senior Branch) posts:-
(1)Within 3(three) years from the date of his Appointment in Class II (Junior Branch), and (2) unless, he has successfully passed the Departmental Examination prescribed in Rule 35.