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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(4)(i) in Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013

(i)On payment of Rs. 10,000/- (Rupees Ten thousand) to the Admission Committee as security deposit by the candidate. If the candidate submits the required documents within a period of three working days, the remaining amount of the security deposit shall, after deducting Rs. 500/- (Rupees Five hundred) towards . the administrative expenditure, be refunded.