Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 381(1)] [Section 381] [Entire Act] State of Uttar Pradesh - Subsection Section 381(1)(i) in Rules under the United Provinces Excise Act, 1910 (i)These rules shall be called the Uttar Pradesh Excise (Licensing under the Surcharge Fee System) First Amendment Rules, 1976.