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[Cites 0, Cited by 0] [Section 52(3)] [Section 52] [Entire Act]

State of Chattisgarh - Subsection

Section 52(3)(f) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(f)Lists of courses offered in each college during each semester indicating the contents, Course Credits, pre-requisites, etc., for each course;