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State of Chattisgarh - Section

Section 52 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

52. Vishwavidyalaya Calendar : Academic Year, Semesters, Annual Catalogue.

(1)The Academic Year shall normally commence on the first working day of July every Year.First Semester-July to November-December.Second Semester-November-December to April-May.In each semester, there shall be not less than 105 full days in which classes and/or interim examinations are conducted, laboratories and libraries are open.
(3)The Vishwavidyalaya shall publish, prior to the beginning of an Academic Year, a Vishwavidyalaya Annual Catalogue containing, as far as possible but not limited to the following :-
(a)Starting date of Academic Year and each Semester and dates of official holidays;
(b)Qualifications of and maximum number of students which may be admitted to the various Colleges;
(c)Fees which are to be charged for registration, courses, laboratories, student affairs, hostels, etc.;
(d)Scholarships, Student Loans and other sources from which students may meet their financial needs;
(e)Degrees, diplomas, medals, etc., awarded by the Vishwavidyalaya and the requirements therefor;
(f)Lists of courses offered in each college during each semester indicating the contents, Course Credits, pre-requisites, etc., for each course;
(g)Requirements for students to maintain satisfactory standing in courses and the Vishwavidyalaya, conditions of probation and causes for dismissal;
(h)Hostels and other residential accommodation for students;
(i)Uniforms of other ancillary matter that may be required of the students.
B. Student Admissions, Performance