Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act] State of Bihar - Subsection Section 27(2)(e) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960 (e)To Exercise such powers and to perform such duties as may be assigned to the Council by Statues.