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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Haryana - Subsection

Section 98(1) in Punjab Cinemas (Regulation) Rules, 1952

(1)In this part unless the context otherwise requires 'Video-Cinema' means any place wherein an exhibition of moving picture or series of pictures is given by means of a video cassette recorder/player or any such similar instrument or device.