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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(2) in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

(2)Clothing and bedding to inmates shall be supplied on the following scale-
Name of articles1 Scale of supply per head2 Serviceability3
SareesBlousesPetticoatsBodiceesTowel'sSanitaryclothDurriesPillowPillow casesBedsheetsWoodencombs 232422yards11222 For one yearTobe replaced when worn out for two yearsIn a year