Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act] Securities And Exchange Board Of India - Subsection Section 88(2)(a) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001 (a)it shall be written in Hindi or English or if not written in Hindi be accompanied by a translated copy in Hindi and shall be signed.